Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Uttar Pradesh - Subsection Section 0(18) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (18)iV~Vsnkj dks eRL; mRiknu esa o`f) ds fy, cSad rFkk lgdkjh laLFkkvksa vkfn ls _.k ysus gsrq viuk iV~Vk ca/kd j[kus dk vf/kdkj gksxkAmijksDr foys[k ,oa 'krksZa ds lEcU/k esa ge fuEufyf[kr O;fDr gLrk{kj djrs gSa%&iz/kku] xzke lHkk@ftykf/kdkjhvFkok mlds euksuhrizfrfuf/kiV~Vsnkjxokgys[kiky---------------------------------------------izfrgLrk{kjh-------------ijxaukf/kdkjh-----------lhy
