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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(8) in The Rajasthan Minor Mineral Concession Rules, 1986

(8)The licensee shall not obstruct approach to the adjoining licensee. In case of any dispute about the approach road, directions of the Mining Engineer/Assistant Mining Engineer shall be final and binding.] [Inserted by Rajasthan Gazette Extraordinary dated 12/08/1994]