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[Cites 2, Cited by 0]

Madhya Pradesh High Court

Mrs. Deepmala Nandan vs Joint Registrar Of Trade Mark G.I. on 23 June, 2022

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                             1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                               BEFORE
                                        HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
                                                      ON THE 23rd OF JUNE, 2022

                                                 WRIT PETITION No. 13530 of 2022

                                        Between:-
                                        MRS. DEEPMALA NANDAN W/O SHRI VIJAY
                                        NANDAN,    AGED    ABOUT      39  YEARS,
                                        OCCUPATION: TRADING as M/S. EXLDE
                                        BATTERY AT KHERITEK, -NH-7, NAGPUR ROAD,
                                        SEONI, MADHYA PRADESH-480061 (MADHYA
                                        PRADESH)

                                                                                      .....PETITIONER
                                        (BY SHRI DINESH TRIPATHI - ADVOCATE)

                                        AND

                                   1.   JOINT REGISTRAR OF TRADE MARK G.I.
                                        TARADE MARKS DIVISION INTELLECTUAL
                                        PROPERTY BHAWAN, BESIDE ANTOP HILL POST
                                        OFFICE, S.M. ROAD, ANTOP HILL, MUMBAI
                                        (MAHARASHTRA)

                                   2.   GOVERNMENT OF INDIA REPRESENTED BY ITS
                                        SECRETARY, DEPARTMENT OF OF INDUSTRIAL
                                        POLICY AND     PROMOTION, MINISTRY OF
                                        INDUSTRY AND COMMERCE, GOVERNMENT
                                        OF INDIA, UDYOG BHAVAN, NEW DELHI
                                        (DELHI)

                                   3.   D.P. AHUJA AND CO (74901) ATTORNEY
                                        AUTHORITY/AGENT OF EXIDE INDUSTRIES
                                        LIMITED 14/2 PALM AVENUE, CALCUTTA-700019
                                        (WEST BENGAL)

                                   4.   EXIDE INDUSTRIES LIMITED THROUGH THE
                                        DIRECTOR EXIDE HOUSE, 59-E, CHOWRINGHEE
                                        ROAD, KOLKATA-700020 (WEST BENGAL)

                                   5.   THE   CHLORIDE   ELECTRICAL STORAGE
                                        COMPANY LIMITED EXIDE WORKS CLIFTON
Signature Not Verified
  SAN
                                        JUNCTION, NEAR MANCHASTER, LANCASHIRE,
                                        ENGLAND (OTHER)
Digitally signed by ASHISH KUMAR
LILHARE
Date: 2022.06.24 09:56:26 IST

                                                                                    .....RESPONDENTS
                                                                   2
                                             (BY SHRI PRAVEEN NAMDEO - GOVERNMENT ADVOCATE)

                                            Th is petition coming on for hearing this day, th e court passed the
                                   following:
                                                                         ORDER

This writ petition has been filed against the order dated 22.03.2022 (Annexure-P/1) passed by the Joint Registrar of Trade Marks & G.I., Mumbai.

As per Trade Marks Act, 1999 Section 91 provides for appeal to the High Court within a period of 90 days.

Learned counsel for the petitioner seeks leave of this Court to withdraw the writ petition with liberty to file appropriate appeal.

Accordingly, the writ petition stands dismissed as withdrawn with the aforesaid liberty.

(S. A. DHARMADHIKARI) JUDGE ashish Signature Not Verified SAN Digitally signed by ASHISH KUMAR LILHARE Date: 2022.06.24 09:56:26 IST