Madhya Pradesh High Court
Mrs. Deepmala Nandan vs Joint Registrar Of Trade Mark G.I. on 23 June, 2022
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
ON THE 23rd OF JUNE, 2022
WRIT PETITION No. 13530 of 2022
Between:-
MRS. DEEPMALA NANDAN W/O SHRI VIJAY
NANDAN, AGED ABOUT 39 YEARS,
OCCUPATION: TRADING as M/S. EXLDE
BATTERY AT KHERITEK, -NH-7, NAGPUR ROAD,
SEONI, MADHYA PRADESH-480061 (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI DINESH TRIPATHI - ADVOCATE)
AND
1. JOINT REGISTRAR OF TRADE MARK G.I.
TARADE MARKS DIVISION INTELLECTUAL
PROPERTY BHAWAN, BESIDE ANTOP HILL POST
OFFICE, S.M. ROAD, ANTOP HILL, MUMBAI
(MAHARASHTRA)
2. GOVERNMENT OF INDIA REPRESENTED BY ITS
SECRETARY, DEPARTMENT OF OF INDUSTRIAL
POLICY AND PROMOTION, MINISTRY OF
INDUSTRY AND COMMERCE, GOVERNMENT
OF INDIA, UDYOG BHAVAN, NEW DELHI
(DELHI)
3. D.P. AHUJA AND CO (74901) ATTORNEY
AUTHORITY/AGENT OF EXIDE INDUSTRIES
LIMITED 14/2 PALM AVENUE, CALCUTTA-700019
(WEST BENGAL)
4. EXIDE INDUSTRIES LIMITED THROUGH THE
DIRECTOR EXIDE HOUSE, 59-E, CHOWRINGHEE
ROAD, KOLKATA-700020 (WEST BENGAL)
5. THE CHLORIDE ELECTRICAL STORAGE
COMPANY LIMITED EXIDE WORKS CLIFTON
Signature Not Verified
SAN
JUNCTION, NEAR MANCHASTER, LANCASHIRE,
ENGLAND (OTHER)
Digitally signed by ASHISH KUMAR
LILHARE
Date: 2022.06.24 09:56:26 IST
.....RESPONDENTS
2
(BY SHRI PRAVEEN NAMDEO - GOVERNMENT ADVOCATE)
Th is petition coming on for hearing this day, th e court passed the
following:
ORDER
This writ petition has been filed against the order dated 22.03.2022 (Annexure-P/1) passed by the Joint Registrar of Trade Marks & G.I., Mumbai.
As per Trade Marks Act, 1999 Section 91 provides for appeal to the High Court within a period of 90 days.
Learned counsel for the petitioner seeks leave of this Court to withdraw the writ petition with liberty to file appropriate appeal.
Accordingly, the writ petition stands dismissed as withdrawn with the aforesaid liberty.
(S. A. DHARMADHIKARI) JUDGE ashish Signature Not Verified SAN Digitally signed by ASHISH KUMAR LILHARE Date: 2022.06.24 09:56:26 IST