Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(b) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992 (b)'District Education Officer (Schools)' means an Officer appointed as such by the Government and includes the District Education Officer (Primary);
