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State of Rajasthan - Section

Section 12A in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

12A. [ Option to draw allowances at lesser rates. [Inserted by Rajasthan 25 of 1976.]

- Notwithstanding anything contained in this Act, a member who does not wish to draw allowances at the rates admissible to him under this Act, as amended from time to time, may draw such allowances and at such rates as in force on such day as he may elect by notice in writing addressed to the Speaker.]