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State of Kerala - Section

Section 94 in Kerala Survey and Boundaries Rules, 1964

94. Fees for pointing out boundaries.

- Wherever the boundaries of survey fields or subdivisions thereof already surveyed and mapped have to be pointed out to the registered holders on their application, fee at the following rates shall be payable:- Two rupees (Rs.2) for every boundary line of the field or subdivision thereof. In cases that are really difficult involving much labour and expenditure where the above rates area the district collector may fix not workable, enhanced rates.