Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(iii) in The Chhattisgarh Municipalities Act, 1961

(iii)having a share or interest in any newspaper in which any advertisement relating to the affairs of the Municipality may be inserted; or