Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 40 in The Tamil Nadu Borstal Schools Rules, 1938

40.

An intimate, on arrival, shall be provided with two suits, one new and another part-worn, if available. No article of clothing which has been worn by one inmate shall be issued to another unless it has been washed and disinfected. Articles of clothing shall have stamped on them in indelible ink, date of first issued, date of return, if returned before expiry of period of wear, and date of re-issue.In addition to the above, each inmate on arrival will be provided with a sports dress (coloured) which may be either new or part-worn. The period of wear of such suit is two years. The quantity of cloth that is necessary for this suit is [3.20 metres] [Substituted by G.O.Ms. No. 54, Home, dated 4-1-1961.].