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[Cites 0, Cited by 0] [Section 185(1)] [Section 185] [Entire Act]

Union of India - Subsection

Section 185(1)(e) in The Companies Act, 2013

(e)any body corporate, the Board of directors, managing director or manager, whereof is accustomed to act in accordance with the directions or instructions of the Board, or of any director or directors, of the lending company.