Section 85(d) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989
(d)the parcel shall be accompanied by a declaration showing the names of the consignor and the consignee, the contents of the parcel in detail, the number and date of the permit covering the import inter-State, export inter-State, or transport as the case may be, and the number of the licence, if any, held by the consignee;
