Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 62] [Article 3] [Constitution] Constitution Subarticle Article 3(a) in Constitution of India (a)Form a new State by separation of territory from any State or by uniting two or more States or parts of States or by uniting any territory to a part of any State;
