Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jammu-Kashmir - Section Section 5 in The Suit Valuation Act, 1977 5. Enforcement of rules. (1)Omitted(2)A rule under section 3 shall not take effect till the expiration month after the rule has been published in the Jammu and Kashmir Government Gazette.
