Himachal Pradesh High Court
Vikrant Banyal vs . Minor Vanshika on 24 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Vikrant Banyal vs. Minor Vanshika Banyal & another Cr.MMO No.276 of 2023 24.03.2023 Present: Mr. Anirudh Sharma, Advocate Vice Mr. Mohan Sharma, Advocate, for the petitioner.
Learned vice counsel appearing on behalf of the petitioner prays for an adjournment on the ground that learned arguing counsel is not available today.
Therefore, at his request, list next week.
( Sushil Kukreja ) Judge 24th March, 2023 (reena) ::: Downloaded on - 24/03/2023 20:36:41 :::CIS