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Andaman and Nicobar Islands - Section

Section 44 in The Andaman and Nicobar Islands Port Rules, 2004

44. Lights for vessels a ground and anchored vessels.

- Every sea-going vessel aground in the port or in the navigable channel.
(a)shall exhibit the lights/shapes in the accordance with the International Rules for Preventing Collision at sea, as may be imposed/amended from time to time.
(b)Shall, during the day, exhibit the black ball as prescribed in the International Rules for Preventing Collision at sea.