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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(2) in Tamil Nadu Panchayats (Elections) Rules, 1995

(2)The ballot boxes relating to each of the polling stations shall, then, be taken up for counting. The Returning Officer may, in his discretion, have the ballot boxes used at more than one polling station opened and their contents counted simultaneously.