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State of Andhra Pradesh - Section

Section 49 in Andhra Pradesh Farmers Management of Irrigation Systems Rules

49.

The notice of election giving the date, place and time of the election shall be displayed in Telugu Language and sent to the members of the Distributory Committee specified in sub-section (3) of Section 5 of the Act, atleast two clear days in advance of the date of election of the members under sub-section (2) of Section 8 of the Act, by the Election Officer.