Section 57B(28) in The Chhattisgarh Co-Operative Societies Act, 1960
(28)No authority shall do anything or act in any manner which may have the effect of abridging the power of any short term credit structure society under the provisions of this Chapter.][CHAPTER V-B] [Inserted by C.G. Act No. 8 of 2015, dated 26.3.2015.] Insured Co-operative Bank
