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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1) in Central Council of Homoeopathy (General) Regulations, 2018

(1)A copy of the minutes of each meeting of the Executive Committee shall be submitted to the President within fifteen days of the meeting, and after having been attested by him shall be sent to each member of the Executive Committee within twenty days of the meeting.