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Himachal Pradesh High Court

Pratap Saini vs . Prem Lata & Ors. on 1 January, 2025

Author: Sushil Kukreja

Bench: Sushil Kukreja

Pratap Saini Vs. Prem Lata & Ors.

CMP(M) No. 2089/2024 01.01.2025 Present: Mr. Sanjay Bhardwaj, Advocate, for the applicant/appellant. Let notice be issued to the respondents returnable within eight weeks, on taking steps within three days. List thereafter.

( Sushil Kukreja ) Judge 1st January, 2025 (raman)