Himachal Pradesh High Court
Pratap Saini vs . Prem Lata & Ors. on 1 January, 2025
Author: Sushil Kukreja
Bench: Sushil Kukreja
Pratap Saini Vs. Prem Lata & Ors.
CMP(M) No. 2089/2024 01.01.2025 Present: Mr. Sanjay Bhardwaj, Advocate, for the applicant/appellant. Let notice be issued to the respondents returnable within eight weeks, on taking steps within three days. List thereafter.
( Sushil Kukreja ) Judge 1st January, 2025 (raman)