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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(i) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992

(i)All dealing and contracts in connection with the purchase and supply of cane shall be had made according to the metric system of weights and multiplies or sub-multiples thereof, and all weighments shall be made by means of weigh-bridge or scale and recorded correctly to the nearest 1/20th of a quintal.