Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Meghalaya - Subsection Section 64(5) in The Meghalaya Co-operative Societies Act (5)The Government may constitute as many tribunals as may be necessary for such area or areas and specify its composition in the notification.
