Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 107 in The General Rules (Civil), 1986

107. Processes for service by foreign countries.

- A process meant for service in foreign countries shall be sent through the High Court to the Ministry of External Affairs, Government of India.