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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(c) in Chandigarh (Sale of Sites and Buildings) Rules, 1960

(c)the expression "transferee" used in these presents shall include in addition to the said ____________________his lawful heirs (permitted), successors, representatives, assignees, transferees, lessees and any person or persons in occupation of the said building with the permission of the Estate Officer.