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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 76(2)(a) in Jammu and Kashmir Chit Funds Act, 2016

(a)who fails to file any document required to be filed under this Act within the period specified therefore or within such further time as may be allowed ; or