Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Punjab - Section

Section 111 in The Punjab Municipal Act, 1999

111. Reservation of posts for Scheduled Castes, Backward Classes etc.

- In making an appointment to any post referred to in this Chapter, the appointing authority shall follow the instructions issued by the Government, from time to time, in relation to reservation of appointments or posts for Scheduled Castes, Backward Classes and any other category of persons as may be determined by Government.General