Section 7 in The West Bengal National Volunteer Force Act, 1949
7. Constitution of any separate unit of the Force. -
Notwithstanding anything contained elsewhere in this Act the [State] [Words substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may, by Notification in the Official Gazette, direct that one or more corps or units of the Force be constituted or formed for any particular region within West Bengal or for any specified purpose.
