Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 58 in The Punjab Minor Mineral Concession Rules, 1964 58. Relaxation of rules. - The Government may relax any provision of these rules in the interest of mineral development or better working of the mines.
