Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A(2)] [Section 28A] [Entire Act] State of Karnataka - Subsection Section 28A(2)(ii) in Karnataka Universities of Agricultural Sciences Act, 1963 (ii)conduct the general examinations of the accounts of the University review the yearly audit reports and make its recommendations thereon;