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Karnataka High Court

Shashikumar vs Bruhat Bangalore Mahanagara Palike on 24 February, 2020

Bench: Chief Justice, Hemant Chandangoudar

                           1


     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 24TH DAY OF FEBRUARY, 2020

                        PRESENT

       THE HON'BLE MR. ABHAY S.OKA, CHIEF JUSTICE

                          AND

     THE HON'BLE MR. JUSTICE HEMANT CHANDANGOUDAR

                 W.A.NO.107/2020 (S-RES)
                          C/W
                 W.A.NO.95/2020 (S-RES)


IN W.A.NO.107/2020 (S-RES)


BETWEEN

1.     SHASHIKUMAR
       SON OF SHIVANNA
       AGED ABOUT 48 YEARS
       WORKING AS SENIOR HEALTH INSPECTOR,
       WARD NO 121, BINNIPETE,
       WEST ZONE, BANGALORE-560 042.

2.     BHARGAV P N
       SON OF NARASIMHAMURTHY,
       AGED ABOUT 55 YEARS
       WORKING AS SENIOR HEALTH INSPECTOR,
       WARD NO 55, HORAMAVU,
       MAHADEVAPURA ZONE,
       BANGALORE-560 043.

3.     MUTTEGOWDA
       SON OF VENKATARAMANAPPA
       AGED ABOUT 40 YEARS
       WORKING AS
                          2


     SENIOR HEALTH INSPECTOR,
     WARD NO 40,
     DODDABIDARAKALLU,
     R.R. NAGAR ZONE,
     BANGALORE-560 047.

4.   M.DEVARAJU
     SON OF MUNISWAMAPPA
     AGED ABOUT 50 YEARS,
     WORKING AS
     JUNIOR HEALTH INSPECTOR,
     WARD NO 85, DODDANEKKUNDI,
     MAHADEVAPURA ZONE,
     BANGALORE-560 048.

5.   M.B.BASAVAIAH
     SON OF CHANNABASAVAIAH
     AGED ABOUT 56 YEARS
     WORKING AS SENIOR HEALTH INSPECTOR,
     WARD NO 191, SINGASANDRA,
     BOMMANAHALLI ZONE,
     BANGALORE-560 068.

6.   B.M.JAYAKUMAR
     SON OF MUGUREGOWDA
     AGED ABOUT 56 YEARS
     WORKING AS
     SENIOR HEALTH INSPECTOR,
     WARD NO 185, YELACHANHALLI,
     BOMMANAHALLI ZONE,
     BANGALORE-560 078.

7.   SIDDAGANGAPPA
     AGED ABOUT 50 YEARS
     WORKING AS
     JUNIOR HEALTH INSPECTOR,
     DASARAHALLI ZONE,
     BANGALORE-560 057.            ...APPELLANTS

(BY SRI SATISH CHANDRA R, ADVOCATE.)
                           3


AND

1.    BRUHAT BANGALORE MAHANAGARA PALIKE
      OFFICER AND EMPLOYEES
      WELFARE ASSOCIATION,
      HAVING OFFICE AT
      CENTRAL OFFICE, N.R.SQUARE,
      BANGALORE-560002
      REPRESENTED BY ITS PRESIDENT,
      A.AMRUTHARAJ SON OF ANAND RAJ,
      AGED ABOUT 45 YEARS

2.    THE COMMISSIONER
      BRUHAT BENGALURU MAHANAGARA PALIKE
      (BBMP) N.R.SQUARE,
      BANGALORE-560002.

3.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      TO URBAN DEVELOPMENT
      DEPARTMENT,
      VIKAS SOUDHA,
      BANGALORE-560001.            ...RESPONDENTS

(BY SRI J.THARANATH POOJARY, AGA FOR R-3.)

     THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE
ORDER DATED 13/01/2020 PASSED BY THE LEARNED SINGLE
JUDGE OF THIS HON'BLE COURT IN SO FAR AS THE
CONSIDERATION OF THE REPRESENTATIONS MADE BY THE
1ST RESPONDENT TO THE 3RD RESPONDENT DATED
22/05/2019 PRODUCED AT ANNEXURES-D TO D1 AND
TAKING A DECISION THEREON IN THE WRIT PETITION
NO.31523 OF 2019.
                          4


W.A.NO.95/2020 (S-RES)


BETWEEN

1.   PRAVEEN N M
     SON OF K MALLAPPA
     AGED ABOUT 40 YEARS
     WORKING AS
     JUNIOR HEALTH INSPECTOR
     WARD NO 113
     KONENA AGRAHARA
     C V RAMAN NAGARA ZONE
     BANGALORE.

2.   NAGARAJAIAH M L
     SON OF LINGAPPA
     AGED ABOUT 43 YEARS
     WORKING AS
     JUNIOR HEALTH INSPECTOR
     WARD NO 139
     KONENA AGRAHARA
     C V RAMAN NAGARA ZONE
     BANGALORE.

3.   MANJUNATH H
     SON OF HANUMANTHAPPA
     AGED ABOUT 47 YEARS
     WORKING AS
     JUNIOR HEALTH INSPECTOR
     WARD NO 158
     DEEPANJALI NAGARA,
     VIJAYA NAGARA ZONE,
     BANGALORE.

4.   SURESH SON OF NANJAIAH
     AGED ABOUT 46 YEARS
     WORKING AS
     JUNIOR HEALTH INSPECTOR
     WARD NO 43, NANDINI LAYOUT,
     MAHALAKSHMIPURA ZONE,
     BANGALORE.
                         5



5.   AMBARESHGOWDA A
     SON OF APPAJIGOWDA
     AGED ABOUT 30 YEARS
     WORKING AS
     JUNIOR HEALTH INSPECTOR
     WARD NO 124, HOSALLI,
     VIJAYANAGAR ZONE,
     BANGALORE.

6.   SHANKAR B SINGH
     SON OF D DHANABADDUR SINGH
     AGED ABOUT 45 YEARS
     WORKING AS
     JUNIOR HEALTH INSPECTOR
     WARD NO: 181
     KUMARASWAMY BADAVANE
     PADMANABHANAGARA ZONE
     BANGALORE.

7.   CHAYAPATHI
     SON OF G MAYANNA
     AGED ABOUT 48 YEARS
     WORKING AS
     JUNIOR HEALTH INSPECTOR
     WARD NO 44,
     MARAPPANAPALYA
     MALAKSHMIPURA ZONE ,
     BANGALORE.

8.   UMESH
     SON OF DHARMAIAH
     AGED ABOUT 44 YEARS
     WORKING AS
     JUNIOR HEALTH INSPECTOR
     WARD NO 100,
     BASAVAESHWARANAGARA,
     RAJAJINAGARA ZONE, BANGALORE.
                          6



9.    LAKSHMINARAYANA
      SON OF MUNIYAPPA
      AGED ABOUT 47 YEARS
      WORKING AS JUNIOR HEALTH INSPECTOR
      WARD NO 72, KOTTIGEPALYA
      R R NAGAR ZONE, BANGALORE.

10.   KALYANA MOHAN SON OF GURUVAPPA
      AGED ABOUT 40 YEARS
      WORKING AS JUNIOR HEALTH INSPECTOR
      WARD NO 177, J P NAGAR
      JAYANAGAR ZONE, BANGALORE.

11.   RAGHUNANDAN M G
      SON OF GOPALAIAH
      AGED ABOUT 40 YEARS
      WORKING AS
      JUNIOR HEALTH INSPECTOR
      WARD NO 85, DODDANEKKUNDI
      MAHADEVAPURA ZONE, BANGALORE

12.   SOMASHEKAR K
      SON OF KRISHNAPPA
      AGED ABOUT 39 YEARS
      WORKING AS
      JUNIOR HEALTH INSPECTOR
      WARD NO 21, HEBBALA,
      HEBBALA ZONE, BANGALORE.

13.   D VINAY SON OF DEVARAJU
      AGED ABOUT 40 YEARS
      WORKING AS
      JUNIOR HEALTH INSPECTOR
      WARD NO 130, ULLA
      YESHWANTHAPURA ZONE,
      BANGALORE.
                          7



14.   MAHESH
      SON OF NAGARAJAIAH
      AGEDABOUT 40 YEARS
      WORKING AS
      JUNIOR HEALTH INSPECTOR
      WARD NO 185, JARAGANAHALLI,
      BHOMANAHALLI ZONE,
      BANGALORE.

15.   RAMESH L
      SON OF LINGEGOWDA
      AGED ABOUT 34 YEARS
      WORKING AS
      JUNIOR HEALTH INSPECTOR
      WARD NO 192, BEGUR,
      BOMMANAHALLI ZONE,
      BANGALORE.

16.   SHASHIKUMAR H A
      SON OF AJJAPPA
      AGED ABOUT 32 YEARS
      WORKING AS
      JUNIOR HEALTH INSPECTOR
      WARD NO 185, UTTARAHALLI
      BOMMANAHALLI ZONE,
      BANGALORE.

17.   S R CHANDRASHEKAR
      SON OF RANGANNA S K
      AGED ABOUT 43 YEARS
      WORKING AS
      JUNIOR HEALTH INSPECTOR
      WARD NO 105, DASARAHALLI,
      GOVINDRAJNAGARA ZONE,
      BANGALORE.

18.   SATHYAMURTHY
      SON OF HANUMANTHAIAH
      AGED ABOUT 40 YEARS
      WORKING AS
                          8


      JUNIOR HEALTH INSPECTOR
      WARD NO 109, CHIKKAPETE
      GANDHINAGARA ZONE,
      BANGALORE.

19.   ANIL SON OF MUTHAPPA
      AGED ABOUT 36 YEARS
      WORKING AS
      JUNIOR HEALTH INSPECTOR
      WARD NO 75, SHANKARMATH,
      MALAKSHMIPURA ZONE,
      BANGALORE.

20.   PURUSHOTHAMA
      SON OF NANJUNDAIAH
      AGED ABOUT 40 YEARS
      WORKING AS
      JUNIOR HEALTH INSPECTOR
      WARD NO 112, DOMMALURU
      SHANTHINAGARA ZONE,
      BANGALORE.

21.   MUNIYANNA
      SON OF JOGIGOWDA
      AGED ABOUT 58 YEARS
      WORKING AS
      SENIOR HEALTH INSPECTOR
      WARD NO 139, CHAMRAJAPETE
      WEST ZONE, BANGALORE

22.   H VENKATESHAIAH
      SON OF HANUMANTHAIAH
      AGED ABOUT 50 YEARS
      WORKING AS SENIOR HEALTH INSPECTOR
      WARD NO 175, BHOMMANAHALLI,
      BOMMANAHALLI ZONE,
      BANGALORE
                          9



23.   PUTTARAMAPPA Y B
      SON OF BOMMAIAH
      AGED ABOUT 56 YEARS,
      WORKING AS
      SENIOR HEALTH INSPECTOR
      WARD NO 117, SHANTINAGAR
      EAST ZONE, BANGALORE.

24.   N SRINIVASAPPA
      SON OF NARASIMHAIAH
      AGED ABOUT 56 YEARS
      WORKING AS
      SENIOR HEALTH INSPECTOR,
      WARD NO 149,
      MAHADEVAPURA ZONE,
      BANGALORE.

25.   CHANDRASHEKARA H S
      SON OF SANNAPPA,
      AGED ABOUT 58 YEARS
      WORKING AS
      SENIOR HEALTH INSPECTOR,
      WARD NO 135, CHAMARAJAPETE
      VIJAYANAGARA ZONE,
      BANGALORE.

26.   SHIVAKUMARAIAH
      SON OF VEERANNA
      AGED ABOUT 58 YEARS
      WORKING AS
      SENIOR HEALTH INSPECTOR
      WARD NO 105, RAJAJINAGARA
      WEST ZONE, BANGALORE.

27.   M G SHIVAKUMAR
      SON OF GANGAIAH H
      AGED ABOUT 58 YEARS
      WORKING AS
      SENIOR HEALTH INSPECTOR,
      WARD NO 65, MALLESHWARAM
      WEST ZONE, BANGALORE.
                          10



28.   D L NARAYANA
      SON OF LAKKAIAH
      AGED ABOUT 50 YEARS
      WORKING AS
      SENIOR HEALTH INSPECTOR
      WARD NO.38,
      GORAGUNTEPALYA,
      R R NAGARA ZONE,
      BANGALORE.                    ...APPELLANTS

(BY SRI HIREMATHAD MAHESHIAH RUDRAYYA V AND
N.RAMAKRISHNA, ADVS. )

AND

1.    BRUHAT BENGALURU MAHANAGARA PALIKE
      OFFICER AND EMPLOYEES
      WELFARE ASSOCIATION,
      HAVING OFFICE AT
      CENTRAL OFFICE, N R SQUARE,
      BANGALORE 560002
      REPRESENTED BY
      ITS PRESIDENT A AMRUTHARAJ
      S/O ANANDA RAJ
      AGED ABOUT 45 YEARS

2.    THE COMMISSIONER
      BRUHAT BENGALURU MAHANAGARA PALIKE
      (BBMP) N R SQUARE,
      BANGALORE - 560002.

3.    THE STATE OF KARNATAKA
      REP BY ITS SECRETARY
      TO URBAN DEVELOPMENT DEPARTMENT
      VIKAS SOUDHA,
      BENGALURU - 560001.         ...RESPONDENTS

(BY SRI I THARANATH POOJARY, AGA FOR R-3.)
                            11


     THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE
ORDER DATED 13/01/2020 PASSED BY THE LEARNED SINGLE
JUDGE OF THIS HON'BLE COURT IN SO FAR AS THE
CONSIDERATION OF THE REPRESENTATIONS MADE BY THE
1ST RESPONDENT TO THE 3RD RESPONDENT DATED
22/05/2019 PRODUCED AT ANNEXURES-D TO D2 AND
TAKING A DECISION THEREON IN THE WRIT PETITION
NO.31523 OF 2019.

     THESE APPEALS COMING ON FOR ORDERS, THIS DAY,
CHIEF JUSTICE DELIVERED THE FOLLOWING:

                        JUDGMENT

These are the appeals preferred by the appellants who are not parties to the writ petition before the learned Single Judge.

2. By the impugned order, all that the learned Single Judge has directed is to decide the representations made by the petitioner in the writ petition and to take a decision in accordance with law. There is no direction issued by the learned Single Judge that any relief shall be granted to the petitioner in the writ petition. Therefore, the impugned order does not affect the appellants. However, if the appellants have 12 any objection to the prayers in the representation made by the writ petitioner, the appellants can also submit representations to the Bruhath Bengaluru Mahanagara palike (for short, 'BBMP'), so that the BBMP can consider the said representations along with the representations of the writ petitioner.

3. With the above observations, the appeals are disposed of. Pending applications do not survive and the same are disposed of.

Sd/-

CHIEF JUSTICE Sd/-

JUDGE KK CT-HR