Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4B] [Entire Act] State of Karnataka - Subsection Section 4B(3) in The Karnataka Pawnbrokers Act, 1961 (3)Every order of the licensing authority under this section shall be communicated to the licensee in such manner as may be prescribed.
