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State of Madhya Pradesh - Section

Section 8 in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

8. Duties of Officer in Command.

- The Officer-in-Command of the Military forces engaged in the manoeuvres or field firing and artillery practice shall, in order to minimize the probable damage and inconvenience, at least fifteen days before the date notified for the commencement of such manoeuvres or practice, consult the Collector concerned regarding-
(a)the actual course of the manoeuvres or the direction of the field firing and artillery practice;
(b)the time or times of the day or days during which such manoeuvres or practice shall take place.