Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 265] [Entire Act] Union of India - Subsection Section 265(3) in The Cantonments Act, 2006 (3)The Board may at any time, by public notice, close any public market or public slaughter-house or any part thereof.
