Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Karnataka High Court

Indian Council Of Agriculture Research vs Dr Gnanavel V on 11 August, 2025

Author: S.G.Pandit

Bench: S.G.Pandit

                                               -1-
                                                       NC: 2025:KHC:30939-DB
                                                       WP No. 21553 of 2024


                   HC-KAR



                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 11TH DAY OF AUGUST, 2025

                                            PRESENT

                              THE HON'BLE MR. JUSTICE S.G.PANDIT

                                              AND

                             THE HON'BLE MR. JUSTICE K. V. ARAVIND

                            WRIT PETITION No. 21553 OF 2024 (S-CAT)

                   BETWEEN:

                   1.    INDIAN COUNCIL OF AGRICULTURE RESEARCH
                         REP. BY ITS PRESIDENT
                         KRISHI BHAWAN,
                         DR. RAJENDRA PRASAD ROAD,
                         NEW DELHI - 110 001.

                   2.    INDIAN VETERINARY RESEARCH INSTITUTE (IVRI),
                         REP BY ITS DIRECTOR,
                         IZATNAGAR,
                         UTTAR PRADESH - 243122.
Digitally signed
by VALLI
MARIMUTHU          3.    THE CHIEF ADMINISTRATIVE OFFICER,
Location: HIGH           INDIAN VETERINARY RESEARCH INSTITUTE (IVRI),
COURT OF                 IZATNAGAR,
KARNATAKA
                         UTTAR PRADESH - 243122.

                   4.    INDIAN COUNCIL OF AGRICULTURE RESEARCH
                         INDIAN VETERINARY RESEARCH INSTITUTE,
                         REGIONAL CAMPUS,
                         REP. BY ITS JOINT DIRECTOR,
                         HEBBAL, BENGALURU - 560024.
                                                             ...PETITIONERS
                   (BY SRI CHANDRASHEKAR B. A., ADVOCATE)
                            -2-
                                    NC: 2025:KHC:30939-DB
                                    WP No. 21553 of 2024


HC-KAR



AND:

1.   DR. GNANAVEL V.,
     S/O LATE VENAKETSAN N.,
     AGED ABOUT 42 YEARS,
     WORKING AS SENIOR SCIENTIST
     AT INDIAN VETERINARY RESEARCH INSTITUTE,
     HEBBAL, BENGALURU - 560024.
     R/AT No.4, TYPE-IV QUARTERS,
     MAIN CAMPUS,
     INDIAN VETERINARY RESEARCH INSTITUTE,
     HEBBAL, BENGALURU - 560024.

2.   THE UNION OF INDIA,
     REP. BY ITS SECRETARY,
     MINISTRY OF AGRICULTURE AND
     FARMERS WELFARE,
     KRISHI BHAWAN,
     DR. RAJENDRA PRASAD ROAD,
     NEW DELHI - 110 001.
                                          ...RESPONDENTS
(BY SRI NANDA KUMAR B. L., ADVOCATE FOR C/R1;
SMT. ANUPAMA HEGDE, CGC FOR R2)


       THIS WRIT PETITION IS FILED UNDER ARTCILES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO SET
ASIDE     THE   ORDER     DATED    20/01/2023    IN   OA
No.170/00451/2022       PASSED     BY   THE     CENTRAL
ADMINISTRATIVE TRIBUNAL, BANGALORE BENCH ANNEXURE-
A.


       THIS PETITION COMING ON FOR PRELIMINARY HEARING
THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
                                  -3-
                                           NC: 2025:KHC:30939-DB
                                           WP No. 21553 of 2024


HC-KAR



CORAM:     HON'BLE MR. JUSTICE S.G.PANDIT
           and
           HON'BLE MR. JUSTICE K. V. ARAVIND

                         ORAL ORDER

(PER: HON'BLE MR. JUSTICE S.G.PANDIT) Heard Sri. B.A. Chandrashekar, learned counsel for the petitioners, Sri. Nanda Kumar B. L., learned counsel for caveator respondent No.1 and Smt. Anupama Hedge, learned CGC for respondent No.2.

2. Sri. B. A. Chandrashekar, learned counsel for the petitioners after arguing the matter for some time seeks leave to withdraw the writ petition.

3. Submission is placed on record.

4. Writ petition is dismissed as withdrawn.

Sd/-

(S.G.PANDIT) JUDGE Sd/-

(K. V. ARAVIND) JUDGE VBS List No.: 2 Sl No.: 36