Supreme Court - Daily Orders
Arup Chetia vs Sunil Gogoi on 13 April, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.33 COURT NO.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2925/2018
(Arising out of impugned final judgment and order dated 04-01-2018
in CRP No. 337/2016 passed by the Gauhati High Court)
ARUP CHETIA Petitioner(s)
VERSUS
SUNIL GOGOI Respondent(s)
(FOR ADMISSION and I.R.)
Date : 13-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Manish Goswami,Adv.
Mr. Rakesh Dubey,Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application(s), if any, shall stand disposed of.
(OM PARKASH SHARMA) (TAPAN KUMAR CHAKRABORTY)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by OM
PRAKASH SHARMA
Date: 2018.04.13
17:58:50 IST
Reason: