Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 39 in Chhattisgarh State Rajmarg Adhiniyam, 2003

39. No compensation for removal of encroachment.

- No compensation shall be payable for the removal of any encroachment.