Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(2)Where there is no emergency steering position, two magnetic compasses and binnacles shall not be required, provided that the ship is equipped with a standard projector magnetic compass and a gyrocompass with repeaters and provided also that a spare magnetic compass bowl with its gimbal units is carried on board so that it may be interchanged with the standard compass if that compass should become unserviceable.