Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Insurance Act, 1938 (2)Every application for registration shall be made in such manner and shall be accompanied by such documents as may be specified by the regulations.
