Section 44(2)(xi) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(xi) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(xi)attempting to commit or, as the case may be, abetting the commission of all or any of the acts specified in the foregoing clauses. may in addition to rendering himself liable to criminal prosecution, be liable -

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Union of India - Subsection

Section 44(2)(xi) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998