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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(i) in Gujarat Private Universities Act, 2009

(i)to administer and manage A University, establish, administer and manage its constituent colleges and centres for research, education, training, extension and outreach including continuing education, distance learning and e-learning at is campus within the Stale of Gujarat;