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[Cites 0, Cited by 0] [Section 63N(1)] [Section 63N] [Entire Act]

State of West Bengal - Subsection

Section 63N(1)(b) in The West Bengal Factories Rules, 1958

(b)If the Factory Medical Officer or the Certifying Surgeon, as the case may be, is of the opinion that the worker has manifested signs and symptoms of any notifiable disease as specified in the third schedule of the Act;