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State of Rajasthan - Section

Section 29 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

29. Death.of inmates of protective homes.

- In case of death of any of the inmates, the Superintendent shall immediately report the circumstances of the case to the Medical Officer, Director, District Superintendent of Police and to the nearest Magistrate. Copies of the report shall also be sent to the Chief Inspector, and to the parents or guardians or relatives, as the case may be, of the inmate.