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State of Tamilnadu - Section

Section 133 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

133.

A school day shall consist of at least five hours of secular instruction in Standards VI to XI and four hours in Standards I to V Two meetings each of not less than 2-1/2 hours in Standards VI to XI or two hours in Standards I to V, whether on the same or on different days, shall be counted as one school dayApplication for Aid