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[Cites 0, Cited by 0] [Section 768(3)] [Section 768] [Entire Act]

Bengal Presidency - Subsection

Section 768(3)(c) in Police Regulations, Bengal , 1943

(c)Stenographers. - The probationary period of newly appointed stenographers shall be two years. The appointment and confirmation of stenographers shall be made by Superintendents with the approval of Deputy Inspectors-General.