Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Kolte Patil Developers Ltd Through ... vs Chief Controller Revenue Authority And ... on 10 January, 2020

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

                                                                 WP10675_19.doc

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION
                      WRIT PETITION NO.10675 OF 2019

Kolte Patil Developers Ltd. through its authorized
director Milind Digamber Kolte                     ...               Petitioner
Vs.
Chief Controller (Revenue Authority) and Inspector
General of Registration and Controller of Stamp
and others                                         ...               Respondents

Mr. S. S. Kanetkar for petitioner.
Mr. A. B. Kadam, AGP for Respondent Nos.1 to 4.


                                     CORAM : UJJAL BHUYAN, J.

DATE : JANUARY 10, 2020 P.C. :

Mr. Kadam, learned AGP prays for and is granted further three weeks' time to file affidavit in reply.

2. Stand over to 14.02.2020.

3. Interim order passed earlier shall continue.

(UJJAL BHUYAN, J.) Minal Parab 1/1 ::: Uploaded on - 14/01/2020 ::: Downloaded on - 08/06/2020 12:54:47 :::