Bombay High Court
Kolte Patil Developers Ltd Through ... vs Chief Controller Revenue Authority And ... on 10 January, 2020
Author: Ujjal Bhuyan
Bench: Ujjal Bhuyan
WP10675_19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.10675 OF 2019
Kolte Patil Developers Ltd. through its authorized
director Milind Digamber Kolte ... Petitioner
Vs.
Chief Controller (Revenue Authority) and Inspector
General of Registration and Controller of Stamp
and others ... Respondents
Mr. S. S. Kanetkar for petitioner.
Mr. A. B. Kadam, AGP for Respondent Nos.1 to 4.
CORAM : UJJAL BHUYAN, J.
DATE : JANUARY 10, 2020 P.C. :
Mr. Kadam, learned AGP prays for and is granted further three weeks' time to file affidavit in reply.
2. Stand over to 14.02.2020.
3. Interim order passed earlier shall continue.
(UJJAL BHUYAN, J.) Minal Parab 1/1 ::: Uploaded on - 14/01/2020 ::: Downloaded on - 08/06/2020 12:54:47 :::