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[Cites 0, Cited by 0] [Section 149(4)] [Section 149] [Entire Act]

NCT Delhi - Subsection

Section 149(4)(a) in The Delhi School Education Rules, 1973

(a)the maximum accumulation in the pupil's fund shall not exceed one year's collections or rupees twenty thousands whichever is more. If unspent balance exceeds one year's collection or rupees twenty thousands whichever is more charging of further subscription shall be discontinued and shall be restarted when the balance is below rupees five thousands.