Section 1(1) in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953
(1)This Act may be called the Andhra Pradesh Payment of [Salaries and Pension] [Submitted by Act No. 28 of 1985 and came into force with effect from 31.10.1984.] and Removal of Disqualifications Act, 1953.
