Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(2) in Karnataka Industrial Areas Development Act, 1966 (2)The accounts of the Board shall be audited by an Auditor appointed by the State Government.
