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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1)(f) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(f)obtain such qualifying marks in the aggregate, in the Joint Entrance Examination, as may be fixed by the Board.