Supreme Court - Daily Orders
Ajay Singh vs Union Of India Directorate Of ... on 17 April, 2018
Bench: N.V. Ramana, S. Abdul Nazeer
ITEM NO.12 COURT NO.9 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3039/2018
(Arising out of impugned final judgment and order dated 12-03-2018
in ABA No. 573/2018 passed by the High Court Of Jharkhand At
Ranchi)
AJAY SINGH Petitioner(s)
VERSUS
UNION OF INDIA THROUGH DIRECTORATE OF ENFORCEMENT
& ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 17-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)
Mr. Abhay Pandey, Adv.
Mr. Shantanu Kumar, AOR
Mr. Pradeep Kumar Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw this special leave petition.
The special leave petition is, accordingly, dismissed as withdrawn.
(SUKHBIR PAUL KAUR) (RENUKA SADANA)
AR CUM PS ASST.REGISTRAR
Signature Not Verified
Digitally signed by
SUKHBIR PAUL KAUR
Date: 2018.04.17
16:57:54 PKT
Reason: