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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(4) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(4)In computing the time when the reverification of any weight or measures sold by manufacturer or dealer shall become due, the period during which such weight or measures remains unsold shall be excluded.